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[Cites 0, Cited by 0] [Section 79(14)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(14)(a) in Insolvency And Bankruptcy Code, 2016

(a)unencumbered tools, books, vehicles and other equipment as are necessary to the debtor or bankrupt for his personal use or for the purpose of his employment, business or vocation,