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State of Himachal Pradesh - Section

Section 12 in The Himachal Pradesh Village Common Lands Vesting and Utilisation Rules, 1975

12. Court Fee.

- All applications made under the provisions of the Act shall bear Rs. 1.25 court fee stamp and process fees shall be chargeable as prescribed by or under the Himachal Pradesh Court Fees Act, 1968 (Act No 8 of 1968).