Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 18 in The West Bengal Special Economic Zone Act, 2003. 18. Receipt into and payment from fund. - All receipts of the authority shall be carried into, and all payments by the authority shall be made from, the fund.
