Orissa High Court
Mahavir Kiit Utha Dokani vs Prem Chand Choudhury And ..... Opposite ... on 6 April, 2023
Bench: B.R. Sarangi, M.S.Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No. 449 of 2020
Mahavir KIIT Utha Dokani ..... Petitioners
Sangha and others
Mr. S. Mohanty, Adv.
Vs.
Prem Chand Choudhury and ..... Opposite Parties
others
Mr. K.P. Nanda, Adv.
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S.RAMAN
ORDER
06.04.2023 Order No. This matter is taken up through hybrid mode.
03.
2. Heard.
3. Mr. K.P. Nanda, learned counsel for the opposite parties no.1 and 2 states that the order dated 11.12.2019 passed by this Court in W.P.(C) No. 17762 of 2019 has already been complied with, which is not disputed by Mr. S. Mohanty, learned counsel for the petitioner.
4. In the above view of the matter, the contempt proceeding is hereby dropped.
(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) JUDGE Ashok Page 1 of 1