Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

Mahavir Kiit Utha Dokani vs Prem Chand Choudhury And ..... Opposite ... on 6 April, 2023

Bench: B.R. Sarangi, M.S.Raman

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           CONTC No. 449 of 2020

Mahavir KIIT Utha Dokani            .....                                Petitioners
Sangha and others
                                                            Mr. S. Mohanty, Adv.
                                    Vs.
Prem Chand Choudhury and            .....                          Opposite Parties
others
                                                            Mr. K.P. Nanda, Adv.
            CORAM:
               DR. JUSTICE B.R. SARANGI
               MR. JUSTICE M.S.RAMAN
                                           ORDER

06.04.2023 Order No. This matter is taken up through hybrid mode.

03.

2. Heard.

3. Mr. K.P. Nanda, learned counsel for the opposite parties no.1 and 2 states that the order dated 11.12.2019 passed by this Court in W.P.(C) No. 17762 of 2019 has already been complied with, which is not disputed by Mr. S. Mohanty, learned counsel for the petitioner.

4. In the above view of the matter, the contempt proceeding is hereby dropped.

(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) JUDGE Ashok Page 1 of 1