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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(3) in The Goa Private Security Agencies Rules, 2008

(3)In case the Agency decides to send the Form V to the District Superintendent of Police for availing the service of character and antecedent verification by police, the agency shall deposit the fee of Rs. l00/- for such a service or such fee as may be fixed by the Government from time to time.