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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(4) in The Oil Mines Regulations, 2017

(4)The well testing and activation shall not be carried out beyond day light hours or under conditions of lightning, thunder, high wind and heavy rain, except with the permission of the manager based on job safety analysis and subject to observance of the control measures and other conditions he may specify.