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[Cites 0, Cited by 0] [Section 10CB(2)] [Section 10CB] [Entire Act]

Union of India - Subsection

Section 10CB(2)(i) in Income Tax Rules, 1962

(i)at the one year marginal cost of fund lending rate of State Bank of India as on 1st of April of the relevant previous year plus three hundred twenty five basis points in the cases where the international transaction is denominated in Indian rupee; or