Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(b) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987 (b)"Indian Medical Register" means the register maintained by the Medical Council of India under Section 21 of the Indian medical Council Act, 1956 (No. 102 of 1956);
