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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(y) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(y)"independent tied scaffold" means a scaffold, the working platform of which is supported from the base by two or more rows of standards and which apart from the necessary ties stands completely free of the building;