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[Cites 0, Cited by 0] [Section 45(6)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(6)(iii) in The M.P. Vanijyik Kar Adhiniyam, 1994

(iii)continue the distrain subject to any lien, charge or other interest in favour of such person, or