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[Cites 0, Cited by 11] [Entire Act]

Union of India - Section

Section 52 in Indian Companies Act, 1913

52. Effect of Conversion of share into stock.

Where a company having a share capital only shall cease as to so much of the share capital as is converted into stock; and the register of members of the company, and the list of members to be filed with the registrar, shall show the amount of stock Held by each member instead of the amount of shares particulars relating to shares hereinbefore required by this Act.