Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 61(1)] [Section 61] [Entire Act] State of Andhra Pradesh - Subsection Section 61(1)(d) in Andhra Pradesh Co-Operative Societies Act, 1964 (d)between the society and any other society, such dispute shall be referred to the Registrar for decision.