Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 115 in The M.P. Factories Rules, 1962 115. Maintenance of a clock or time-piece. - A clock or a time piece shall be maintained to Indian standard time near the notice board or any other conspicuous place where the majority of workers have an access to observe.
