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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(e) in The M.P. Government Central Libraries Rules, 1964

(e)No articles other than books and periodicals shall be lent out to any one for use outside the library without the sanction of the Director. The Director may in his discretion permit temporary loan of such articles on such terms and conditions as he may consider proper or may refuse permission without assigning any reasons therefor.