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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in U.P. Public Examinations (Prevention of Unfair Means) Act, 1998

(1)The Uttar Pradesh Public Examinations (Prevention of Unfair Means) Ordinance, 1998 (U.P. Ordinance No. 2 of 1998) is hereby repealed.