Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 44ZD in Jharkhand Co-operative Societies Act, 2008 44ZD. Restriction of using word the 'Bank' by the Primary Agricultural Credit Society. - 1. No Primary Agricultural Credit Society, shall use the word "Bank", "Banker" or a "Banking" or any other derivative of the word "Bank"
