Section 42 in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982
42. Production of registers, records, etc..
- Every registers, records and notices maintained or exhibited under the provisions of these rules shall always be available in the industrial premises and shall be produced or caused to be produced for inspection at all reasonable hours by any Inspector having jurisdiction:Provided that if an Inspector or such other authority having jurisdiction considers necessary, the register, record and notice maintaining or exhibited under the provisions of these rules shall be produced for inspection in his office or such other public place as may be nearer to the employer.
