Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3(1)] [Section 3] [Entire Act] Union of India - Subsection Section 3(1)(y) in The Food Safety And Standards Act, 2006 (y)"ingredient" means any substance, including a food additive used in the manufacture or preparation of food and present in the final product, possibly in a modified form;