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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(6)(b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(b)Every teacher shall normally share his time at least in two functions of teaching, research and extension, unless otherwise permitted by the Executive Council.