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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017

(1)The District Committee for Regulating Fee and Related Issues on receiving the proposal under sub-section (3) of section 4 shall examine the documents and account presented before it by the management of the private school.