Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(2) in Bihar Lift Irrigation Rules, 1978 (2)If the Sub-divisional Lift Irrigation Officer is unable to agree with the applicants as to the persons to be appointed as Lambardars the appointment shall be made by the Divisional Lift Irrigation Officer.
