Supreme Court - Daily Orders
Om Prakash Avasthi vs State Of U.P on 8 May, 2014
rITEM NO.601 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).3946/2014
(From the judgement and order dated 11/03/2014 in CRLR No.699/2014,
of The HIGH COURT OF JUDICATURE AT ALLAHABAD)
OM PRAKASH AVASTHI Petitioner(s)
VERSUS
STATE OF U.P & ANR Respondent(s)
(With appln(s) for ex-Parte stay)
Date: 08/05/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Kedar Nath Tripathy, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[Gulshan Kumar Arora] [Indu Pokhriyal]
Court Master Court Master