Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(2) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953 (2)The Cane Commissioner shall examine every such estimate and shall publish the same with such modifications, if, any, as he may make.
