Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 11 in M.P. Paramedical Council (Election of Members) Regulations, 2001

11. The Returning Officer shall appoint and shall notify in the Madhya Pradesh Gazette and in such other manner as he thinks fit, the date, time and place for each of the following proceedings, namely :-

(a)The receipt of nomination papers in Form II and their scrutiny;
(b)Sending of voting papers in Form III under clause (5) of Regulation 15; and
(c)The receipt of voting papers and the Scrutiny and Counting of votes under Regulations 17 and 18.