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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(b) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(b)its acknowledgment in Form 'B' to be given, notwithstanding anything contained in rule 6, to the applicant or his authorized representative in case of hand delivery, and its dispatch by post in other cases and the acknowledgement shall specify, inter alia, the registration number of the application.