Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(6) in The Haryana Private Universities, 2006 (6)The Vice-Chancellor shall exercise such powers and perform such duties as may be specified by the Statutes or the Ordinances.
