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Chattisgarh High Court

Saroj Kumar Nirmalkar vs State Of Chhattisgarh 8 Wps/3261/2018 ... on 24 April, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                          WPS No. 3263 of 2018

             Saroj Kumar Nirmalkar Versus State Of Chhattisgarh




24/04/2018

Mr. CJK Rao, counsel for the petitioner.

Mr. Satish Gupta, GA for the State. Learned State counsel will take notice and file reply in four weeks.

List this case along with WPS No. 6133/2017 and other connected matters.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit