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State of Jharkhand - Section

Section 273 in Civil Court Rules of the High Court of Judicature at Patna

273.

The rooms, racks and shelves in the Record-Room should be numbered conspicuously. the rack number should be fixed at the end of each rack nearest the passage way, and at a height where it can easily read; the letters A and B should be marked to denote the left and right hand shelves of the rack.