Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in Company Law Settlement Scheme, 2000 4. Declaration to be filed by the applicant with the Registrar.- The declaration under the Scheme shall be made to the designated authority, having the jurisdiction, in Form A.
