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State of Rajasthan - Section

Section 12 in The Rajasthan Soil and Water Conservation Act, 1964

12. Functions of District Committee.

- The functions of the District Committee shall be-
(a)to take steps to educate people in soil and water conservation;
(b)to direct the District Soil Conservation Officer to make survey, collect data and prepare plans for the district or any selected area, or catchments therein and to perform functions incidental thereto;
(c)to consider the plan and, subject to prescribed conditions, approve the same;
(d)to take steps to ensure proper execution of the plans and to watch the progress of work thereunder;
(e)to make recommendations to the Board for securing efficient administration of the plans;
(f)to carry out the directions issued by the Board from time to time with regard to a plan; and
(g)to perform such other functions as may be specified by or under this Act.