Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] Union of India - Subsection Section 12(3)(g) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005 (g)any other duty or function as may be assigned to it by the Central Council or the State Government.