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State of Telangana - Section

Section 60 in Telangana Infrastructure Development Enabling Act, 2001

60. Audit report of the fund.

- The working of the fund shall be subject to audit by Comptroller and Auditor General and the Infrastructure Authority shall submit a report every year as regards the working and operation of the fund to the State Government who will present the same before the Legislature of the State.Chapter-VIII Miscellaneous