Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 44C in Grant-in-Aid Code of the Tamil Nadu Educational Department 44C. Drawal of grant. - The grant shall be drawn on a bill duly counter-signed by the District Educational Officer or Inspectress of Girls' Schools concerned.
