Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(4)(c) in The Assam Technical Education Service Rules, 1981

(c)The percentage of the strength of each of the cadres to be filled by promotion and by direct recruitment shall be as prescribed hereinbelow :