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State of Odisha - Section

Section 110 in Orissa Municipal Rules, 1953

110.

The voucher for recoupment shall then be drawn out in Form No. XIII and it shall be enfaced with the usual payment order in the form prescribed in Rule 94. The Executive Officer shall draw out a cheque in his own favour or any other officer holding the advance for the amount and he shall initial the entries in the recoupment columns.