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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(2)(a) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(a)the duties which the [Chairman-cum-Managing Director] [For the words 'Chairman' the words 'Chairman-cum-Managing Director' Substituted and the words 'and the Managing Director' Omitted vide Act No. 16 of 1981 and repealed by Act No. 13 of 1984 effective w.e.f 25-8-81.], Vice-Chairman [X X X] [For the words 'Chairman' the words 'Chairman-cum-Managing Director' Substituted and the words 'and the Managing Director' Omitted vide Act No. 16 of 1981 and repealed by Act No. 13 of 1984 effective w.e.f 25-8-81.] shall perform;