Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(i) in Rajasthan Public Procurement Rules, 2012 (i)"Act" means the Rajasthan Transparency in Public Procurement Act, 2012 (Rajasthan Act No. 21 of 2012);
