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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(a) in The Punjab Transparency and Accountability in Delivery of Public Service Act, 2018

(a)monitoring the publication of services to be delivered and adherence to the time schedule, manner of delivery and quality of such services notified by the Government;