Section 14(2)(a) in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

(a)for purposes of the enquiry or in any report to be made thereon or for any action or proceedings to be taken on such report; or

Legal Document View