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Delhi High Court - Orders

Ayush Dubey vs Union Of India & Ors on 4 January, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~3
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 14398/2023 & CM APPL. 57073/2023
                                                      AYUSH DUBEY                                                                ..... Petitioner
                                                                                         Through:                Ms. Rajdipa Behura, Mr. Nitai
                                                                                                                 Agarwal, Mr. Shashwat Kabi, Mr.
                                                                                                                 Philomon Kani, Mr. Ashray Behura,
                                                                                                                 Ms. Neha Dobriyal, Ms. Simrat Kaur
                                                                                                                 Sareen, Ms. Aishwarya Gupta, Ms.
                                                                                                                 Nandini Sharma, Ms. Hanshika Sahu
                                                                                                                 and    Ms.   Tanisha       Bachhuka,
                                                                                                                 Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ORS.                                                        ..... Respondents
                                                                    Through:                                     Ms. Shubhra Parashar, Mr. Dipesh
                                                                                                                 Chaudhary, Mr. Virender Pratap
                                                                                                                 Singh Charak, Mr. Yash Hari Dixit,
                                                                                                                 Advocates for R-1 to 3.
                                                                                                                 Mr. T. Singhdev and Mr. Tanishq
                                                                                                                 Srivastava, Advocates for R-4
                                                                                                                 Dr. Sunil Kumar, ENT in person.
                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 04.01.2024

1. On the oral prayer of the learned counsel for the Petitioner, National Medical Commission is impleaded as Respondent No. 4. Let an amended memo of parties be filed within one week.

2. Issue notice to the newly impleaded Respondent No. 4. Mr. T. Singhdev, Advocate, accepts notice on behalf of Respondent No.4.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/01/2024 at 22:16:11

3. Let a copy of the writ petition be served upon him during the course of the day. Mr. T. Singhdev is directed to file a counter affidavit within a period of four weeks. The Respondents shall also file their written submissions at least a week prior to the next date of hearing.

4. Dr. Sunil Kumar, ENT, who is personally present in Court, is directed to join the proceedings virtually on the next date of hearing.

5. List on 21st February, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J JANUARY 4, 2024/hp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/01/2024 at 22:16:11