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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(7) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(7)Legal protection and assistance. - Special care shall be taken to ensure that the legal rights of such children are respected and action taken under the relevant laws.