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Patna High Court - Orders

Md. Farrukh vs The State Of Bihar on 4 October, 2024

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.9142 of 2022
                  ======================================================
                  Md. Farrukh

                                                                             ... ... Petitioner/s
                                                   Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr. Abhinav Srivastava, Advocate
                  For the Respondent/s   :     Mr. Kumar Alok (SC-7)
                  For the B.P.S.C.       :     Mr. K.K. Jha, Sr. Advocate
                                               Mr. Uday Kumar Singh, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
                                        ORAL ORDER

7    04-10-2024

Learned counsel for the petitioner prays and is granted further four weeks' time to file English translated copy of the relevant documents annexed in the present writ petition, which are in Hindi.

2. List this case on 14.11.2024.

(Nani Tagia, J) nilmani/-

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