Patna High Court - Orders
Md. Farrukh vs The State Of Bihar on 4 October, 2024
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9142 of 2022
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Md. Farrukh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Abhinav Srivastava, Advocate
For the Respondent/s : Mr. Kumar Alok (SC-7)
For the B.P.S.C. : Mr. K.K. Jha, Sr. Advocate
Mr. Uday Kumar Singh, Advocate
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CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
ORAL ORDER
7 04-10-2024Learned counsel for the petitioner prays and is granted further four weeks' time to file English translated copy of the relevant documents annexed in the present writ petition, which are in Hindi.
2. List this case on 14.11.2024.
(Nani Tagia, J) nilmani/-
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