Supreme Court - Daily Orders
Eastern Power Distribution Company ... vs Maithan Alloys Limited on 17 January, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. OF 2023
(@DIARY NO(S). 32799 OF 2022)
EASTERN POWER DISTRIBUTION COMPANY LTD. ..... APPELLANT
VERSUS
MAITHAN ALLOYS LIMITED & ORS. ..... RESPONDENTS
O R D E R
The appeal being filed beyond the condonable period, the application for condonation of delay has to be dismissed. Accordingly, the appeal would be treated as dismissed being barred by time. We, however, clarify that the question of law is left open.
Pending application(s), if any, shall stand disposed of.
..................J. (SANJIV KHANNA) ..................J. (M.M. SUNDRESH) NEW DELHI;
JANUARY 17, 2023.
Signature Not Verified Digitally signed by BABITA PANDEY Date: 2023.01.18 17:33:57 IST Reason: ITEM NO.20 COURT NO.7 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 32799/2022 (Arising out of impugned final judgment and order dated 26-05-2022 in CAAT(I) No. 961/2021 passed by the National Company Law Apellate Tribunal) EASTERN POWER DISTRIBUTION COMPANY LTD. Petitioner(s) VERSUS MAITHAN ALLOYS LIMITED & ORS. Respondent(s) (IA No.203899/2022-CONDONATION OF DELAY IN FILING and IA No.203897/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.203898/2022-STAY APPLICATION and IA No.203901/2022- CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ) Date : 17-01-2023 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE M.M. SUNDRESH For Petitioner(s) Mr. Rakesh K. Sharma, AOR Mr. Nishant Sharma, Adv.
For Respondent(s) Mr. Jayant Mehta, Sr. Adv. Mr. Arijit Mazumdar, Adv. Mr. Raghav Bhatia, Adv.
Mr. Shambo Nandy , AOR UPON hearing the counsel, the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH) (Singed order is placed on the file)