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[Cites 0, Cited by 3] [Section 25] [Entire Act]

State of Puducherry - Subsection

Section 25(a) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(a)where the prayer is for a declaration and for possession of the property to which the declaration relates, fee shall be computed on the market value of the property or on rupees three hundred whichever is higher;