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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in The Maharaja Sayajirao University of Baroda Act, 1949

(1)The Vice-Chancellor shall be the principal executive and academic officer of the University, and shall preside, at all the meetings of the Senate, and, in the absence of the Chancellor, at any convocation of the University.