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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(2)(f) in Delhi Police Act, 1978

(f)commits in his presence in any street or public place any non cognizable offence punishable under this Act or any rule or regulation made thereunder if such person-
(i)after being warned by the police officer persist in committing such offence; or
(ii)refuses to accompany the police officer to a police station on being required so to do.