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[Section 13]
[Entire Act]
State of Tamilnadu - Subsection
Section 13(1) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Rules, 1990
| Rs. | |
| (a) When sent by registered post for each defendant,respondent or witness; | 8.00 |
| (b) When served by an officer of the Court— | |
| (i) On a defendant, respondent or witness; | 8.00 |
| (ii) On every additional defendant, respondent or witnessresiding in the same village, if tire process is applied for atthe same time. | 2.00 |