Delhi High Court - Orders
M/S Carnation Promoters P.Ltd vs Mrs.Sangeeta Srivastava And Anr on 19 September, 2023
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1146/2005
M/S CARNATION PROMOTERS P.LTD.
..... Plaintiff
Through: Appearance not given
versus
MRS.SANGEETA SRIVASTAVA AND ANR.
..... Defendants
Through: Mr. Ajay Kumar Vali, Mr.Bhaskar
Vali, Mr.Kartikay Bhaskar, Advs.
CORAM:
MS. VANDANA JAIN (DHJS) JOINT REGISTRAR(JUDICIAL)
ORDER
% 19.09.2023 DW2-Mr Virat Verma is present. However, he submits that he has undergone Bypass Surgery in May, 2023 and is not feeling comfortable today and therefore, seeks an adjournment. Adjournment is not opposed.
Put up for DE on 24.11.2023.
VANDANA JAIN (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 19, 2023/tp This is a digitally signed order.
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