Section 99(5)(c) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 99(5)] [Section 99] [Entire Act]

(c)for sub-section (3), "property" includes––

(i)interest in property; or

(ii)movable or immovable property; or

(iii)proceeds of sale of such property and any money, property or investment representing such proceeds; or

(iv)where property is converted into any other property by any method, such other property;

Legal Document View