Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act] Union of India - Subsection Section 21(5)(ii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (ii)details of physical infrastructure, water and electricity facilities, sanitation and hygiene, recreation facilities;